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NCT Delhi - Section

Section 30 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

30. Trading hours and closing days.

(1)The market shall open on all days, except Sunday or any other day fixed by the competent authority and on the other national holidays during the year as may be decided by the Committee from time to time.
(2)The Chairman or in his absence the Vice-Chairman with the written consent of two members may under compelling circumstances order that trading on any particular day shall commence and terminate at hours other tan those specified by the Committee in respect of auction and trading.
(3)Only licensed buyers shall be allowed to offer bids in auction to purchase through open auction.
(4)Explanation. - Competent authority referred to in this Bye-law shall mean the authority competent to declare holidays under the Shops and Establishments Act, 1965.