Section 2(46) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
(46)"fire hazard industries" means,-(i)"Low Fire Hazard Industries" includes Engineering Industries using / processing or assembling non combustible materials i.e. lathe machines, steel works, steel components, etc.(ii)"Moderate Fire Hazard Industries" includes industries using / processing combustible materials but not flammable liquid etc., plastic industries, rubber, and PVC industries, textile, paper, furniture, flour mills, etc;(iii)"High Fire Hazard Industries" includes industries using / processing flammable liquids, gases, chemicals, petroleum products, plastic or thermo setting group, etc;
