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[Cites 0, Cited by 0] [Section 2(46)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(46)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)"Low Fire Hazard Industries" includes Engineering Industries using / processing or assembling non combustible materials i.e. lathe machines, steel works, steel components, etc.