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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(a) in Telangana State Electrical Licensing Regulations, 2018

(a)A pass in the 10th Class or its equivalent, with not less than 8 years of experience in the practice of Electrical Installation works; or a Wireman or Electrician of ITI certificate holder, with not less than 4 years experience in the practice of electrical installation works.
(or)