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[Cites 0, Cited by 0] [Section 10] [Entire Act]

UT Chandigarh - Subsection

Section 10(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(2)All business of the Institute shall, as far as possible, be recorded in the form of resolutions and an entry of such decision in the book of the proceedings of the Institute shall be conclusive evidence of the fact that such decisions were taken by the Institute.