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UT Chandigarh - Section

Section 10 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

10. Record of Business.

(1)A record shall be maintained by the Secretary of all business transacted by the Institute.
(2)All business of the Institute shall, as far as possible, be recorded in the form of resolutions and an entry of such decision in the book of the proceedings of the Institute shall be conclusive evidence of the fact that such decisions were taken by the Institute.
(3)The proceedings of every meeting of the Institute shall be circulated to the members.