Section 36 in Manonmaniam Sundaranar University Act, 1990
36. Regulation how made.
(1)The Standing Committee on Academic Affairs may make regulations consistent with this act, the Statutes and the ordinances to carry out the duties assigned to it there under.(2)All such regulations shall have effect from such date as the Standing Committee on Academic Affairs may direct but every regulations so made be submitted, as soon as may be, to the Senate for its consideration at its next succeeding meeting.
