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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2) in Manonmaniam Sundaranar University Act, 1990

(2)All such regulations shall have effect from such date as the Standing Committee on Academic Affairs may direct but every regulations so made be submitted, as soon as may be, to the Senate for its consideration at its next succeeding meeting.