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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(a) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(a)The play school should ensure that the pre-school education of a child should be completed on completion of six years of age i.e. a child completing six years of age should not remain in the play school and should transit to primary school.