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State of Jharkhand - Section

Section 18 in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

18. Completion of pre-school education.

(a)The play school should ensure that the pre-school education of a child should be completed on completion of six years of age i.e. a child completing six years of age should not remain in the play school and should transit to primary school.
(b)After completion of pre-school education, data should be maintained, by the Management of play school, of the transition of a child to the primary education system.
(c)No child should be held back in the play school after completion of 6 years of age on the pretext of transfer certificate or any other such certificate.
(d)No exam/test should be taken.
(e)If any play school is found not adhering to point (b) and/or (c) and/or (d) should be subject to cancellation of recognition under point 8.
Chapter-V Monitoring & Redressal of Grievances