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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2)(i) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(i)The candidates who qualifies the OMR test shall be eligible to appear in the physical test and on qualifying such test he shall be allowed to appear in the walking test.