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Union of India - Section

Section 1 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

1.

(1)This Order may be called as the Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007 (hereinafter referred to as the said order).
(2)It shall come into force after one year from the date of publication of this Order in the Official Gazette.