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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(1)This Order may be called as the Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007 (hereinafter referred to as the said order).