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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(e) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(e)The advantage of grace marks shall not be given to candidates for being declared entitled for the supplementary examination.