Section 3(1)(a) in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)the Board and the Faculty shall cease to function and operate in the Abu area and in the Karnataka area;

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