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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(1) in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

(1)
(a)the Board and the Faculty shall cease to function and operate in the Abu area and in the Karnataka area;
(b)the following members of the Board from the Karnataka area shall cease to be members thereof, namely:-
(i)Vaidya Gadag Amarappa Virappa, Bhishagwar, 795, Mettigali, Belgaum;
(ii)Vaidya Hiremath Shankarayya Rachayya, Bhishagwar, Codbole, Mai, Bijapur;
(c)Vaidya Adya Anantcharya, Gandhi Road, Bijapur, a member of the Faculty from the Karnataka area shall cease to be a member thereof, and accordingly the Board and the Faculty so constituted shall be deemed to be the Board and the Faculty constituted under the Act;