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Bombay Presidency - Section

Section 3 in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

3. Exclusion of certain areas and members from Board and Faculty.

- As from the appointed day,-
(1)
(a)the Board and the Faculty shall cease to function and operate in the Abu area and in the Karnataka area;
(b)the following members of the Board from the Karnataka area shall cease to be members thereof, namely:-
(i)Vaidya Gadag Amarappa Virappa, Bhishagwar, 795, Mettigali, Belgaum;
(ii)Vaidya Hiremath Shankarayya Rachayya, Bhishagwar, Codbole, Mai, Bijapur;
(c)Vaidya Adya Anantcharya, Gandhi Road, Bijapur, a member of the Faculty from the Karnataka area shall cease to be a member thereof, and accordingly the Board and the Faculty so constituted shall be deemed to be the Board and the Faculty constituted under the Act;
(2)the Government of Mysore shall exercise the powers and perform the functions of the Board and of the Faculty for the Karnataka area and shall be deemed to be the Board and the Faculty constituted under the Act for the said area;
(3)the Rajasthan Board shall exercise the powers and perform the functions of the Board and of the Faculty for the Abu area and shall be deemed to be the Board and the Faculty constituted under the Act for the said area.