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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)A canopy not exceeding 4.5 m in length and 2.5 m in width in the form of unenclosed cantilever over the main entrance with a clear height of 2.2 m below the canopy shall be allowed.