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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Sheera Niyantran Niyamavali, 1974

(1)In case any change in the storage capacity of a storage tank is proposed, the occupier shall submit to the Controller, a blue print showing the exact location, the serial number, the dimensions, the eye (steel masonry) and capacity at every 5 cm. of depth of each storage tank and also showing the pipes and drainage lines connected with such tank.