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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(2)The tour diary of the Block Development Officer shall be submitted to the Chairman, the Sub-divisional Officer and the Collector whose comments, if any, shall be complied with by him. The Chairman shall be competent to approve the tour diary, but if he refuses approval, the Block Development Officer may refer the matter to the Sub-divisional Officer who, if satisfied after enquiry, may approve such tour diary.