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State of Odisha - Section

Section 11 in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

11. Tours of the Block Development Officer.

(1)The Block Development Officer shall draw up for his tour programme for a month well in advance and submit it to the Chairman for approval. On approval, copies of the programme shall be sent to the Sub-divisional Officer, all Extension Officers and all Village-Level Workers. The Sub-divisional Officer shall be competent to effect changes in the programme. Such changes shall be brought immediately to the notice of the Chairman.
(2)The tour diary of the Block Development Officer shall be submitted to the Chairman, the Sub-divisional Officer and the Collector whose comments, if any, shall be complied with by him. The Chairman shall be competent to approve the tour diary, but if he refuses approval, the Block Development Officer may refer the matter to the Sub-divisional Officer who, if satisfied after enquiry, may approve such tour diary.