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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of West Bengal - Subsection

Section 133(2) in Kolkata Municipal Corporation Building Rules, 2009

(2)For earthquake protection a Structural Engineer shall design the structure taking into consideration the Indian Standard Codes as given below.-
(i)IS: 1893- 2002 : "Criteria for Earthquake Resistant Design of Structures (Fifth Revision),"
(ii)IS: 13920-1993: "Ductile Detailing of Reinforced Concrete Structures subjected to Seismic Forces Code of Practice,"
(iii)IS: 4326 - 1993 : "Earthquake Resistant Design and Construction of Buildings - Code of Practice (Second Revision),"
(iv)IS: 13828-1993 : "Improving Earthquake Resistance of Low Strength Masonry Buildings - Guidelines"
(v)IS: 13827- 1993 : "Improving Earthquake Resistance of Earthen Buildings - Guidelines
(vi)IS: 13935-1993 : "Repair and Seismic Strengthening of Buildings-Guidelines."