Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

State of West Bengal - Subsection

Section 133(2)(vi) in Kolkata Municipal Corporation Building Rules, 2009

(vi)IS: 13935-1993 : "Repair and Seismic Strengthening of Buildings-Guidelines."