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State of Gujarat - Section

Section 8 in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

8. Application to appear in examination.

(1)A candidate who desires to appear at the Examination shall submit an application in such form, within such time limit as may be prescribed by the Commission alongwith such fees as may be fixed by the Government.
(2)The fees shall be paid in such manner as the Government may direct. The fees once paid shall not be refunded or held over for the subsequent examination.
(3)The request of a candidate for withdrawal of application form and refund of fees shall not be entertained in any circumstances.