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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(1) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(1)A candidate who desires to appear at the Examination shall submit an application in such form, within such time limit as may be prescribed by the Commission alongwith such fees as may be fixed by the Government.