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[Cites 0, Cited by 1] [Section 1(3)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3)(c) in The Andhra Pradesh Home Guards Act, 1948

(c)The State Government may, by notification in the Andhra Pradesh Gazette extend the rest of this Act to any other area in the State with effect from such date as may be specified in the notification.