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State of Andhra Pradesh - Section

Section 1 in The Andhra Pradesh Home Guards Act, 1948

1. Short title, extent and commencement

(1)This Act may be called the Andhra Pradesh Home Guards Act. 1948
(2)It is extends to the whole of the State of Andhra Pradesh
(3)
(a)This section shall come into force at once in the whole of the State
(b)The rest of this Act shall come into force at once in the districts of East Godavari, West Godavari, Krishna, Guntur, Kurnool, Anantapur, Cuddapah, and Nellore.
(c)The State Government may, by notification in the Andhra Pradesh Gazette extend the rest of this Act to any other area in the State with effect from such date as may be specified in the notification.