Section 1(3) in The Andhra Pradesh Home Guards Act, 1948
(3)(a)This section shall come into force at once in the whole of the State(b)The rest of this Act shall come into force at once in the districts of East Godavari, West Godavari, Krishna, Guntur, Kurnool, Anantapur, Cuddapah, and Nellore.(c)The State Government may, by notification in the Andhra Pradesh Gazette extend the rest of this Act to any other area in the State with effect from such date as may be specified in the notification.
