Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1) in The Bureau of Indian Standards Rules, 2018

(1)The Bureau may enter into all such contracts as it may consider necessary for giving effect to any of the provisions of the Act.