Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Haryana - Subsection Section 23(2) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (2)Clothing and bedding to inmates shall be supplied on the following scale :-Clothing and BeddingSummer - (1) One Dasuti Pajjama
