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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)Selection Committee for selection of persons for appointment as ministerial staff members Grades C and D shall consist of the following members, namely :-
(i)One Director/Dean to be nominated by the Vice-Chancellor.
(ii)The Registrar.
(iii)One Associate Dean to be nominated by the Vice-Chancellor.
(iv)One Head of Department to be nominated by the Vice-Chancellor.
(v)One District Social Welfare Officer of the Social Welfare Department to be nominated by the Director of Social Welfare; Maharashtra State.