Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act] State of Maharashtra - Subsection Section 87(1)(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (v)One District Social Welfare Officer of the Social Welfare Department to be nominated by the Director of Social Welfare; Maharashtra State.