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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(3) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(3)[ Notwithstanding any thing contained in sub-rule (1) and sub-rule (2), for the academic year 2011-2012, the seats which have remained vacant as provided in sub-rule (1) shall be filled up by the Admission Committee in accordance with the provisions of these rules in so far as they are applicable for granting the admission.] [Inserted by Notification No. GH/SH/39/2011/PVS/102011/335/S, dated 3.8.2011.]