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Bombay High Court

Maharashtra Rajya Madhyamik Va Uccha ... vs The State Of Maharashtra, Through Its ... on 28 March, 2019

Bench: S.C. Dharmadhikari, Akil Kureshi, Nitin W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8387 OF 2013

 Deshmukh Dilipkumar Bhagwan And Ors               ....Petitioner
             V/S
 The State Of Maharashtra, Through Chief        ....Respondent

Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 1910 OF 2011 Khade Rajaram Narayan And Ors ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 7313 OF 2010 Vilas Ganpat Kadam ....Petitioner V/S Mahendra D. Mondkar And Ors. ....Respondent WITH WRIT PETITION NO. 2499 OF 2011 Mahendra Nimba Deore And Ors ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 961 OF 2011 M/s Rahul Jewellers Manufacturing Company ....Petitioner Page 1/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: V/S Apna Sahakari Bank Limited And Ors ....Respondent WITH WRIT PETITION NO. 11095 OF 2011 Balasaheb Kisan Khese And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 2937 OF 2012

1. Nirmala Maruti Bhujbal And Ors. ....Petitioner V/S

1.the State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5487 OF 2011 Smt. Parvatabai Mahadu Gave ....Petitioner V/S

1. Shri Mahadu Raoji Bhoye And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 537 OF 2018 In WRIT PETITION 6704 OF 2012 Shri. Mahadeo Balbhim Jadhav ....Applicant V/S State Of Maharashtra And Ors. ....Respondent WITH Page 2/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WRIT PETITION NO. 10782 OF 2016 Pramod Laxman Narwade And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 7613 OF 2010 Amrapali Pralhad Borade And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4220 OF 2011 Chandrakant Deoman Aher, And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 1432 OF 2012 Ashok Manjabhau Wayal And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 8408 OF 2010 Khudabi Mahamad Nadaf And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent Page 3/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WITH WRIT PETITION NO. 5429 OF 2010 Maharashtra Rajya Prathamik Shikshan Sevak ....Petitioner Sangh And Ors.

V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11713 OF 2012 Rekha Ashok Tubhe And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 7966 OF 2010 Huchappa Shivagonda Kayapure And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4358 OF 2012 Meera Krishna Deshmukh And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 7975 OF 2011 Smt. Seema Balu Jadhav And Ors ....Petitioner Page 4/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 723 OF 2014 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samitee, Through Secretary V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 7993 OF 2016 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee Through Secretary, Shri D. Patil V/S The State Of Maharashtra Through Chief ....Respondent Secretary And Ors WITH WRIT PETITION STAMP NO. 9798 OF 2016 Bhausaheb Vashishat Bavkar And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Admn. Dept. And Ors.

WITH WRIT PETITION NO. 10042 OF 2010 Pradip Namdev Kalel And Ors ....Petitioner Page 5/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 5439 OF 2010 Surajmal Yadav Nathe And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 14170 OF 2016 Surekha Narayan Kadam And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Admn. Dept. And Ors.

WITH WRIT PETITION NO. 2076 OF 2011 Maharashtra Rajya Prathmik Shikshan Sevak ....Petitioner Sangh V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 2081 OF 2011 Maharashtra Rajya Gramsevak Union ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 7977 OF 2011 Page 6/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: Vare Dnyandeo Piraji And Ors ....Petitioner V/S The State Of Maharshtra And Ors ....Respondent WITH WRIT PETITION NO. 531 OF 2012 Devare Rekha Ekanth And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 546 OF 2012 Nivrutti Tukaram Gaikwad And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 4347 OF 2012 Lalita Laxman Chand And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 4600 OF 2012 Pandharinath Dagadu Jadhav ....Petitioner V/S State Of Maharashtra And Ors ....Respondent Page 7/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WITH WRIT PETITION NO. 7733 OF 2012 Manisha Ajit Jadhav And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 10623 OF 2012 Beena Sachin Shinde And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 2393 OF 2013 Surekha Machindra Kolte And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 8760 OF 2010 Maharashtra Rajya Prathamik Shikshan Sevak ....Petitioner Sangh V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 8765 OF 2010 Page 8/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: Maharashtra Rajya Prathamik Shikshan Sevak ....Petitioner Sangh And Anr.

V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 10465 OF 2011 Vinaya Raghunath Nizirkar And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 4268 OF 2011 Rajendra Babaji Dhanawate And Ors ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 6257 OF 2011 Swati Raju Thombare And Ors ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 7506 OF 2013 Suresh Raghunath Kumbhar And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors Page 9/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WITH WRIT PETITION NO. 8388 OF 2013 Maharashtra Rajya Shala Kruti Samittee, ....Petitioner Through Secretary V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 7974 OF 2011 Smt Archana Suhas Ghantellu And Ors ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 2050 OF 2014 Bhila Ramdas Thakare And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 1915 OF 2014 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samitee Through Its Secretary V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Administration Dept. And Ors.

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WITH WRIT PETITION NO. 2346 OF 2014 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samitee, Through Secretary V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 3736 OF 2014 Maharashtra Rajya Madhyamik Shala Kruti ....Petitioner Samitee, Through State Organizer, Shri. Samadhan R. Ghadage V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 3737 OF 2014 Maharashtra Rajya Madhyamik Shala Kruti ....Petitioner Samitee, Through State Organizer, Shri. Samadhan R. Ghadage V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 3280 OF 2014 Prabhakar S/o Shankarrao Mule And Ors ....Petitioner V/S Page 11/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3281 OF 2014 Pirjade Nasima Abdul Hasan, And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3955 OF 2014 Sunanda Dinesh More And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 10090 OF 2013 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 10091 OF 2013 Jyoti Vinod Patil And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH Page 12/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WRIT PETITION NO. 2821 OF 2014 Shri. Kunte Madhav Ramkrishna And Ors ....Petitioner V/S The State Of Maharashtra, Through Secretary, ....Respondent School Education And Sports Dept And Ors WITH WRIT PETITION NO. 2192 OF 2014 Suresh Bajirao Bhedate And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Admn. Dept. And Ors.

WITH WRIT PETITION NO. 1811 OF 2014 Khajagi Shikshak Pension Kruti Samiti, Through ....Petitioner President, Shaikh Sajid Ibrahim And Ors V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 910 OF 2014 Vina Anudanit Karmachari Pension Kruti Samiti, ....Petitioner Through Presidnet[ Nandkumar P. Labade And Ors V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH Page 13/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WRIT PETITION NO. 4022 OF 2014 Shikshak Va Shikshaketar Karmachari Pension ....Petitioner Kruti Samiti, Through Secretary And Ors V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 10720 OF 2012 Basaragaon Panchhappa Mallappa And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 3634 OF 2016 Vitthal Gangadhar Paymode And Ors ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 4845 OF 2016 Smt. Patil Vijaya Tanaji And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Admn. Dept. And Ors.

WITH WRIT PETITION STAMP NO. 22867 OF 2017 Page 14/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: Mr. Parmeshwar Jayvantrao Surwase And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3757 OF 2014 Maharashtra Rajya Madhyamik Va Uchha ....Petitioner Madhyamik Shala Mukhyadyapak Mahamandal, Through President V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 3987 OF 2014 Smt. Chavan Kiran Nagnath And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 4306 OF 2014 Hanumant Uttam Khapure And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION STAMP NO. 11689 OF 2016 Vijay Ambadas Jadhav And Ors ....Petitioner V/S Page 15/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: The State Of Maharashtra Through Chief ....Respondent Secretary And Ors WITH WRIT PETITION NO. 10089 OF 2013 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administration Dept And Ors WITH WRIT PETITION NO. 11381 OF 2016 Smt. Tugaonkar Sujata Siddharam ....Petitioner V/S The State Of Maharashtra Through Chief ....Respondent Secretary And Ors WITH WRIT PETITION NO. 5505 OF 2016 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Admn. Dept. And Ors.

WITH WRIT PETITION NO. 3795 OF 2014 Balu Vithoba Pande And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief Page 16/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 4639 OF 2016 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, Gen. Admn. Dept. And Ors.

WITH WRIT PETITION NO. 3797 OF 2014 Gotiram Kacharu Jadhav And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 12579 OF 2016 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samitee.

V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 14204 OF 2016 Dnayneshwar S/o Sonyabapu Rasal,& Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH ....Respondent Page 17/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WRIT PETITION NO. 10671 OF 2017 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra, Through Its Chief ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 862 OF 2014 Gangadhar Mahadu Darade And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 1197 OF 2014 Deepak Govindrao Ahiray And Ors ....Petitioner V/S The State Of Maharashtra, Through Secretary, ....Respondent Dept Of School Education And Ors WITH WRIT PETITION NO. 12082 OF 2013 Vina Anudanit Karmachari Pension Kruti Samiti, ....Petitioner Through Secretary, Shashikant Pandurang Patil And Ors V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH Page 18/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WRIT PETITION NO. 5225 OF 2014 Wani Gorakshnath Dattatray And Ors ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 4105 OF 2011 Savita Khushalrao Dumare, ....Petitioner V/S Government Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 5724 OF 2010 Manisha Sagar Lad And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 7066 OF 2010

1.chaya Namdev Pawale, And Ors ....Petitioner V/S

1.the State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 10029 OF 2010 Pune Zilla Uccha Madhyamik Shala Granthpal ....Petitioner Sangh, V/S State Of Maharashtra And Ors ....Respondent Page 19/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WITH WRIT PETITION NO. 9431 OF 2017 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, Gen. Admn. Dept. And Ors.

WITH WRIT PETITION NO. 9432 OF 2017 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 4960 OF 2017 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 6823 OF 2014 Shri. Pramod Manohar Sanap And Ors ....Petitioner V/S The State Of Maharashtra, Through Secretary, ....Respondent Dept Of School Education And Ors Page 20/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WITH WRIT PETITION NO. 8988 OF 2017 Munawwar A. Razzaque Shaikh And Ors. ....Petitioner V/S The State Of Maharashtra , Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 8987 OF 2017 Santukrao S/o. Tukaram Kasewad And Ors. ....Petitioner V/S The State Of Maharashtra , Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 8986 OF 2017 Vinodkumar S/o. Dilip Patil And Ors. ....Petitioner V/S The State Of Maharashtra , Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 8985 OF 2017 Manik S/o. Shrirangrao Gaikwad And Ors. ....Petitioner V/S The State Of Maharashtra , Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 8984 OF 2017 Page 21/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: Kalpesh S/o. Shivaji Chavhan And Ors. ....Petitioner V/S The State Of Maharashtra , Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 8989 OF 2017 Swapnil S/o. Padmakar Gosavi And Ors. ....Petitioner V/S The State Of Maharashtra , Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 9003 OF 2017 Pravin S/o. Chandrakant Patade And Ors. ....Petitioner V/S The State Of Maharashtra , Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 9321 OF 2017 Nitin S/o. Namdeo Tidole And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 9311 OF 2017 Umesh S/o. Magan Padvi And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary Page 22/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: And Ors.

WITH WRIT PETITION NO. 9312 OF 2017 Navnath S/o. Pandurang Dhandore And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 9310 OF 2017 Girish S/o. Raghunath Gosavi And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 9314 OF 2017 Prakash S/o. Chanabasu Mali And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 9309 OF 2017 Allimoddin Allaudin Sayyed And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH ....Respondent Page 23/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WRIT PETITION NO. 9433 OF 2017 Mah. Rajya Madhyamik Vauccha Madhyamik ....Petitioner Shalakruti Samitte Through Its District Executive President V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 5487 OF 2010 Dnyaneshwar Dadaji Bhadane And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 10793 OF 2017 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra, Through Its Chief ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 10794 OF 2017 Maharashtra Rajya Madhyamik Va Uccha ....Petitioner Madhyamik Shala Kruti Samittee V/S The State Of Maharashtra, Through Its Chief ....Respondent Secretary And Ors.

WITH Page 24/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WRIT PETITION NO. 9928 OF 2017 Nitin S/o Ashok Malgave And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 10141 OF 2017 Santosh S/o Dnyanoba Dangat And Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 9929 OF 2017 Gautam S/o. Yadav Mane And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 9930 OF 2017 Salim S/o. Gulab Shaikh And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 9932 OF 2017 Sudhakar S/o. Ramsing Chavhan And Ors. ....Petitioner Page 25/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 9933 OF 2017 Santosh S/o. Balasaheb Jagtap And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 9934 OF 2017 Chunilal S/o. Balamsing Gosavi And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 9935 OF 2017 Mahendra S/o. Pithaji Dhotre And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 293 OF 2018 Govind S/o Deoram Kandalkar And Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.

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WITH WRIT PETITION NO. 295 OF 2018 Sameer S/o Ashokrao Jadhav And Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 2081 OF 2018 Shri. Shashikant Dattatray Salunkhe And Ors. ....Petitioner V/S State Of Maharashtra Through Its Principal ....Respondent Secretary, Finance Dpet. And Ors.

WITH WRIT PETITION NO. 864 OF 2014 Sharad Dadaji Nikam And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 2073 OF 2017 Samadhan Janardan Garud And Ors ....Petitioner V/S The State Of Maharashtra, Through Chief ....Respondent Secretary, General Administrative Dept And Ors WITH WRIT PETITION NO. 2199 OF 2018 Page 27/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: Sanjay S/o. Limbaji Pawar And Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 2180 OF 2018 Vikrant S/o. Vithoba Shirkar And Ors. ....Petitioner V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 3377 OF 2018 Vasudev S/o. Ganpat Jadhe And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary, ....Respondent And Ors.

WITH WRIT PETITION NO. 6400 OF 2018 Dattatray Ramakant Mokashi And Others ....Petitioner V/S State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 2075 OF 2011 Maharashtra Rajya Prathamik Shikshak Samittee ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent Page 28/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: WITH WRIT PETITION NO. 14178 OF 2017 Rajesh Pandurang Salunkhe And Ors ....Petitioner V/S State Of Maharashtra Through Its Secretary, ....Respondent Social Justice And Special Assistant Dpet. And Ors.

WITH WRIT PETITION NO. 9330 OF 2017 Mahadev S/o. Jaywant Rangar And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 3376 OF 2018 Manoj S/o. Namdev Dhiwar And Ors. ....Petitioner V/S The State Of Maharashtra, Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 9931 OF 2017 Kiran S/o. Dhondu Shewale And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 1010 OF 2019 Page 29/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: Sunil Vijay Jadhav And Ors. ....Petitioner V/S State Of Maharashtra Through The Secretary ....Respondent And Ors.

WITH WRIT PETITION STAMP NO. 23148 OF 2017 Balasaheb S/o. Bhimrao Dhakne And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION STAMP NO. 23149 OF 2017 Dhanraj S/o. Sharnappa Patil And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 7871 OF 2016 Malikarjun Dasharath Jamadar ....Petitioner V/S State Of Maharashtra Through Its Secretary, ....Respondent Social Justice And Special Assist. Dept. And Ors.

WITH WRIT PETITION NO. 9179 OF 2016 Ashok Laxman Bhadange And Ors. ....Petitioner V/S Page 30/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: State Of Maharashtra Through The Secretary, ....Respondent Dept. Of Edu. And Employment And Ors.

WITH WRIT PETITION NO. 8683 OF 2016 Vasant Namdeo Ghuge And Ors. ....Petitioner V/S State Of Maharashtra Through The Secretary, ....Respondent Dept. Of Edu. And Employment And Ors.

WITH WRIT PETITION NO. 12024 OF 2017 Gautam Kishor Kambale And Ors. ....Petitioner V/S State Of Maharashtra Through The Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 1008 OF 2019 Mahendra Ramchandra Khadtar And Anr ....Petitioner V/S State Of Maharashtra Thru The Secretary, Dept. ....Respondent Of Education And Employment And Ors WITH WRIT PETITION NO. 1009 OF 2019 Mahendra Balaram Tupkar And Ors. ....Petitioner V/S State Of Maharashtra Through The Secretary ....Respondent And Ors.

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Mr. S. S. Pakle a/w Sourabh Pakale i/b Shankar Maruti Katkar for the Petitioners in Writ Petition Nos. 9397/2013, 531/2012, 723/2014, 1432/2012, 1915/2014, 2346/2014, 2393/2013, 3280/2014, 3281/2014, 3736/2014, 3737/2014, 3955/2014, 4347/2012, 4358/2012, 4600/2012, 4639/2016, 4960/2017, 7506/2013, 7733/2012, 7993/2016, 8388/2013, 9431/2017. 9432/2017, 9433/2017, 10089/2013, 8388/2013, 9431/2017, 9432/2017, 9433/2017, 10089/2013, 10090/2013, 10091/2013, 10465/2011, 10465/2011, 10623/2012, 10671/2017, 10720/2012, 11381/2016, 11713/2012, 12579/2016, 14204/2016, 862/2014, 864/2014, 2050/2014, 2073/2017, 2075/2011, 2076/2011, 2081/2011, 3795/2014, 3797/2014, 4105/2011, 4220/2011, 4268/2011, 5429/2010, 5439/2010, 5487/2010, 5724/2010, 6257/2011, 7613/2010, 7966/2010, 7974/2011, 7975/2011, 7977/2011, 8408/2010, 8760/2010, 8765/2010, 9798/2016, 10029/2010, 10042/2010, WPST 11689/2016, WPST 14170/2016. Mr. Tejes Dande for the Petitioner in Writ Petition Nos. 6974/2015, 8279/2014, 8278/2014, 8277/2014, 8272/2014 & 8274/2014.

Mr. Gajanan K. Kshirsagar a/w Mr. Manish Pabale i/b Vivek Salunke for the Petitioner in Writ Petition Nos. 4022/2014, 910/2014, 12082/2013 and 1811/2014. Mr. Mohanish Kurund for the Petitioner WPST No. 22867/2017.

Mr. Mohanish Chaudhari for the Petitioner in Writ Petitioner in Writ Petition Nos. 10782/2016. Mr. Narendra Bandiwadekar a/w Sagar Mane, Vinayak Kumbhar and Ashutosh Patil for the petitioner in Writ Petition Nos. 2192/2014, 3757/2014, 3987/2014 and 4306/2014. Mr. Mihir Desai, Senior Advocate a/w P.P. Hingmire, Mr. Sariputta P. Sarnath i/b Mr. Chetan Mali for the Petitioner in Writ Petition Nos. 1197/2014, 6823/2014, 1010/2019, 9179/2016, 8683/2016, 12024/2017, 1008/2019 and 1009/2019. Mr. R. S. Apte, Senior Counsel a/w Shri V. M. Mali, AGP for Page 32/33 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:36:55 ::: State in all matters.

Mr. Anirudha Joshi i/b Shankar Katkar in WP 10793/2017. Mr. Sanjeev Raikar for R.No. 2 & 3 in WP 4105/2011, for R. No. 7 in WP o. 4347/2012, for R. No. 10 in WP 4358/2012 and for R. No. 5 in WP 6257/11.




        CORAM :                S.C. DHARMADHIKARI,
                               AKIL KURESHI &
                               NITIN W. SAMBRE, JJ
      DATE :                   28th March, 2019
 P.C. :

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