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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 54(4)(c) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(c)In regulation 54, sub-regulation (5) shall be substituted by the following sub-regulation, namely:-