Securities And Exchange Board Of India - Subsection
Section 54(4) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996
(4)The participant shall, within 7 days of the receipt of certificate of security referred to in sub-regulation (1) furnish to the issuer details specified in sub-regulation (2) along with the certificate of security.(c)In regulation 54, sub-regulation (5) shall be substituted by the following sub-regulation, namely:-
