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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1)(i) in Rajasthan Forest Subordinate Service Rules, 2015

(i)where physical fitness and physical efficiency test/trade test is not required under these rules, number of candidates called for medical test shall be restricted to one and half times the number of vacancies in the relevant category.