Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act] Union of India - Subsection Section 123(1)(a) in The Oil Mines Regulations, 2017 (a)depending upon the risk, suitable protective equipment including respiratory protective equipment, eye protectors, gloves, overalls and aprons; and