(1)Every person engaged in the operation and every other person who may be exposed to the risk of injury, poisoning or disease arising from the operations shall be provided with-(a)depending upon the risk, suitable protective equipment including respiratory protective equipment, eye protectors, gloves, overalls and aprons; and(b)suitable protective outer clothing for use in rain and extreme weather conditions.(2)The owner, agent and manager of a mine shall ensure supply of the protective equipment under sub-regulation (1) free of charge.(3)Every person provided with protective equipment shall use the same while at work.
