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[Cites 0, Cited by 0] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(1) in The Oil Mines Regulations, 2017

(1)Every person engaged in the operation and every other person who may be exposed to the risk of injury, poisoning or disease arising from the operations shall be provided with-
(a)depending upon the risk, suitable protective equipment including respiratory protective equipment, eye protectors, gloves, overalls and aprons; and
(b)suitable protective outer clothing for use in rain and extreme weather conditions.