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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(7) in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

(7)Qualifying marks shall be 45% in each written paper. In order to be declared successful in the examination, a candidate must secure at least qualifying marks in each written paper separately. If a successful candidate obtained 75%, or more of the marks in one or more written papers in his first attempt, he shall be declared to have qualified with distinction in that subject or subjects.