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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7)(e) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(e)Failure to meet the standards specified in the RERC (Standards of Performance) Regulations, except where exempted in accordance with those Regulations;