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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(7)Some illustrative variations or expected variations in the performance of the applicant which may be attributed by the Commission to controllable factors include, but are not limited to, the following:
(a)Variations in capital expenditure on account of time and/or cost overruns/ efficiencies in the implementation of a capital expenditure project not attributable to an approved change in scope of such project, change in statutory levies or force majeure events;
(b)Variations in technical and commercial losses, including bad debts;
(c)Variations in performance parameters;
(d)Variations in working capital requirements;
(e)Failure to meet the standards specified in the RERC (Standards of Performance) Regulations, except where exempted in accordance with those Regulations;
(f)Variations in labour productivity;
(g)Variation in operation & maintenance expenses;
(h)Variation in financing pattern due to variation in capital expenditure;
(i)Variation in quality of supply;
(j)Coal transit losses.