Section 3 in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017
3. Board of Governors.
(1)The Board shall lay down norms consistent with the overall policy frame work issued by the Central Government in regard to the following, namely:-(i)industrial consultancy;(ii)collaboration with Foreign and Indian Educational and Research Institutions;(iii)acceptance of Donations;(iv)academic Support to other Technical Institutions.(2)The Board shall lay down the policy regarding the limit of expenditure to be incurred and the approval thereof in case of minor and capital works and repair and maintenance of estate and works.
