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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(1)The Board shall lay down norms consistent with the overall policy frame work issued by the Central Government in regard to the following, namely:-
(i)industrial consultancy;
(ii)collaboration with Foreign and Indian Educational and Research Institutions;
(iii)acceptance of Donations;
(iv)academic Support to other Technical Institutions.