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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(d) in Veterinary Council Of India Regulation, 1991

(d)a person who possesses veterinary diploma or degree (after undergoing a court of study) in veterinary included in the First 01 Second Schedule to the Act and having at least ten years professional standing.