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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Assam - Subsection

Section 91(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)The "Structural Design Basis Report (SDBR)"consists of four parts:Part-1 - General Information/ Data;Part-2 - Load Bearing Masonry Buildings;Part-3 - Reinforced Concrete Buildings;Part-4 - Steel Buildings.