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State of Assam - Section

Section 91 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

91. Structural Design Basis Report.

- In compliance of the design with the above Indian Standard, the Registered Structural Engineer on Record shall submit a Structural Design Basis Report in the performa attached herewith covering the essential safety requirements specified in the Standard.
(1)The "Structural Design Basis Report (SDBR)"consists of four parts:Part-1 - General Information/ Data;Part-2 - Load Bearing Masonry Buildings;Part-3 - Reinforced Concrete Buildings;Part-4 - Steel Buildings.
(2)Drawings and documents to be submitted for approval of appropriate authorities shall include SDBR as detailed below:-Part - 1 Completed;Part - 2 (if applicable) - completed;Part -3 (if applicable) - undertaking that completed Part 3 shall be submitted before commencement of construction;Part- 4 (if applicable) - undertaking that completed Part 4 shall be submitted before commencement of construction.
(3)SDBR as detailed below shall be submitted to the appropriate authority as soon as design of foundation is completed, but not later than one month prior to commencement of construction.Part-1 CompletedPart-2, Part-3 or Part-4 (if applicable) Completed