Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2) in Staff Nurse Class III, Competitive Examination Rules, 2013

(2)A candidate shall require to get himself registered with the Gujarat Nursing Council in accordance with the provisions of the Gujarat Nurses. Midwives-and Health Visitor's Act, 1968 at the time of making an application.