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State of Gujarat - Section

Section 6 in Staff Nurse Class III, Competitive Examination Rules, 2013

6. Educational qualification.

(1)A candidate possessing the requisite educational qualification for the appointment to the post of Staff Nurse, Class III, in the subordinate service of the Office of the Commissioner of Health, Medical Service and Medical Education and Research, Gujarat State, under the relevant recruitment rules shall be eligible for admission to the examination.
(2)A candidate shall require to get himself registered with the Gujarat Nursing Council in accordance with the provisions of the Gujarat Nurses. Midwives-and Health Visitor's Act, 1968 at the time of making an application.
(3)Candidate must have basic knowledge of computer application as prescribed in the Gujarat Civil Services Classification and Recruitment (General) Rules, 1967.